National Insurance Co. Ltd. vs Smt. Sushma Singh And Ors.
2019 Latest Caselaw 1528 ALL

Citation : 2019 Latest Caselaw 1528 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Sushma Singh And Ors. on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 855 of 1996
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Sushma Singh And Ors.
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- A.K.Dwivedi,Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 29.4.2019.

Order Date :- 25.3.2019

Mukesh

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