Sushama Maurya vs State Of U.P. And Another
2019 Latest Caselaw 1522 ALL

Citation : 2019 Latest Caselaw 1522 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Sushama Maurya vs State Of U.P. And Another on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2197 of 2019
 

 
Petitioner :- Sushama Maurya
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Manoj Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Vide order dated 26.2.2019 instructions were sought for by the learned Standing Counsel but till date no instructions were received.

In the circumstances, one more opportunity is granted to learned Standing Counsel to seek instructions in the matter.

Put up on 2.4.2019 in the additional cause list. In the meantime, learned Standing Counsel will seek instructions in the matter.

Order Date :- 25.3.2019

Pramod Tripathi

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