Citation : 2019 Latest Caselaw 1508 ALL
Judgement Date : 25 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 4157 of 2019 Petitioner :- Smt. Kamini Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Sanjeev Kumar Pandey,Vishwa Deepak Mishra Counsel for Respondent :- C.S.C.,Rajesh Yadav Hon'ble Prakash Padia,J.
On the request of learned counsel for the petitioner, put up on 27.3.2019 in the additional cause list. In the meanwhile, he may file amendment application.
Order Date :- 25.3.2019
Pramod Tripathi
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