Anita Singh vs State Of U.P. And 3 Others
2019 Latest Caselaw 1507 ALL

Citation : 2019 Latest Caselaw 1507 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Anita Singh vs State Of U.P. And 3 Others on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4166 of 2019
 

 
Petitioner :- Anita Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Abhishek Kumar,Sarvesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble Prakash Padia,J.

List and connect with WRIT - A No. - 3389 of 2019 (Aniruddh Narayan Shukla Vs. State Of U.P. and 3 Others).

Order Date :- 25.3.2019

Pramod Tripathi

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