Amita Kushwaha vs Union Of India Through Its ...
2019 Latest Caselaw 1500 ALL

Citation : 2019 Latest Caselaw 1500 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Amita Kushwaha vs Union Of India Through Its ... on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3479 of 2018
 

 
Petitioner :- Amita Kushwaha
 
Respondent :- Union Of India Through Its Secretary Human Resources Development Ministry And 5 Ors.
 
Counsel for Petitioner :- Ghan Shyam Maurya,Abhay Singh
 
Counsel for Respondent :- C.S.C.,Chandra Prakash Pandey,Rajesh Tripathi,Shashi Kant Verma
 

 
Hon'ble Prakash Padia,J.

List this matter in the month of July, 2019.

Order Date :- 25.3.2019

Pramod Tripathi

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