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Narayan Singh vs State Of U.P. And 5 Others
2019 Latest Caselaw 1495 ALL

Citation : 2019 Latest Caselaw 1495 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Narayan Singh vs State Of U.P. And 5 Others on 25 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 58792 of 2017
 

 
Petitioner :- Narayan Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vineet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Vikram Bahadur Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the parties, put up on 27.3.2019 along-with connected matters in the additional cause list.

Order Date :- 25.3.2019

Pramod Tripathi

 

 

 
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