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Sunipal Singh And 3 Others vs Indra Singh And 4 Others
2019 Latest Caselaw 1492 ALL

Citation : 2019 Latest Caselaw 1492 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Sunipal Singh And 3 Others vs Indra Singh And 4 Others on 25 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 825 of 2019
 

 
Petitioner :- Sunipal Singh And 3 Others
 
Respondent :- Indra Singh And 4 Others
 
Counsel for Petitioner :- Nitin Kumar Agrawal
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioners prays for and is granted a week's further time to take steps to serve the respondents.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

 

 

 
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