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Ramnayan Yadav vs State Of U.P. And 3 Others
2019 Latest Caselaw 1485 ALL

Citation : 2019 Latest Caselaw 1485 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Ramnayan Yadav vs State Of U.P. And 3 Others on 25 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1723 of 2019
 

 
Petitioner :- Ramnayan Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bijai Nath Yadav,Vivekanand Yadav
 
Counsel for Respondent :- C.S.C.,Bhanu Pratap Singh
 

 
Hon'ble Prakash Padia,J.

Affidavit of compliance/short counter affidavit filed on behalf of respondent no.2 is taken on record.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 15.4.2019.

Order Date :- 25.3.2019

Pramod Tripathi

 

 

 
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