C/M Sardar Patel Purv Madhyamik ... vs State Of U.P. And 3 Others
2019 Latest Caselaw 1484 ALL

Citation : 2019 Latest Caselaw 1484 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

C/M Sardar Patel Purv Madhyamik ... vs State Of U.P. And 3 Others on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4152 of 2019
 

 
Petitioner :- C/M Sardar Patel Purv Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Madhup Narain Shukla
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Prakash Padia,J.

Mr. Manu Singh, learned counsel for the respondent nos.3 and 4 prays for and is granted a week's time to seek instructions in the matter.

Put up as fresh on 2.4.2019.

Order Date :- 25.3.2019

Pramod Tripathi

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