Citation : 2019 Latest Caselaw 1478 ALL
Judgement Date : 25 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 1659 of 2004 Appellant :- National Insurance Co Ltd Respondent :- Rajbeer @ Rajkumar @ Raju And Another Counsel for Appellant :- S.K. Mehrotra Counsel for Respondent :- A.A. Ansari Hon'ble Dr. Kaushal Jayendra Thaker,J.
Call for record and proceeding of the Tribunal so as to reach this Court on or before 22.4.2019.
Order Date :- 25.3.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!