Citation : 2019 Latest Caselaw 1475 ALL
Judgement Date : 25 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 911 of 2001 Appellant :- Prema Devi And Others Respondent :- Jai Prakash Singh And Another Counsel for Appellant :- P.K.Srivastava,Ram Singh,Ramakant Tiwari,Umesh Chandra Tiwari Counsel for Respondent :- Ramesh Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 1.4.2019.
Order Date :- 25.3.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!