Abhilasha Malik And Another vs Uttar Pradesh Basic Shiksha ...
2019 Latest Caselaw 1471 ALL

Citation : 2019 Latest Caselaw 1471 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Abhilasha Malik And Another vs Uttar Pradesh Basic Shiksha ... on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4313 of 2019
 

 
Petitioner :- Abhilasha Malik And Another
 
Respondent :- Uttar Pradesh Basic Shiksha Parishad Through Its Secretary Allahabad And Another
 
Counsel for Petitioner :- Smt. Krishna Singh,Vijendra Pal Singh
 
Counsel for Respondent :- C.S.C.,Yogendra Singh Bohra
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioners, put up on 28.3.2019 in the additional cause list.

Order Date :- 25.3.2019

Pramod Tripathi

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