Divisional Manager National ... vs Smt. Mariyum And Others
2019 Latest Caselaw 1470 ALL

Citation : 2019 Latest Caselaw 1470 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Divisional Manager National ... vs Smt. Mariyum And Others on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2538 of 2004
 

 
Appellant :- Divisional Manager National Insurance Co Ltd
 
Respondent :- Smt. Mariyum And Others
 
Counsel for Respondent :- S.D. Dwivedi,Satish Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 22.4.2019 showing the name of Sri Radhey Shyam as counsel for appellant.

Order Date :- 25.3.2019

Mukesh

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