Gaya Prasad vs Shiv Govind
2019 Latest Caselaw 1446 ALL

Citation : 2019 Latest Caselaw 1446 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Gaya Prasad vs Shiv Govind on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1705 of 2019
 

 
Petitioner :- Gaya Prasad
 
Respondent :- Shiv Govind
 
Counsel for Petitioner :- Dileep Singh Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post returnable on 15.4.2019.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

Download the LatestLaws.com Mobile App