Girdhari Bind And Another vs Civil Judge (Junior Division) ...
2019 Latest Caselaw 1445 ALL

Citation : 2019 Latest Caselaw 1445 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Girdhari Bind And Another vs Civil Judge (Junior Division) ... on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1706 of 2019
 

 
Petitioner :- Girdhari Bind And Another
 
Respondent :- Civil Judge (Junior Division) Shahganj Jaunpur And 3 Others
 
Counsel for Petitioner :- Banshi Lal,Ram Shish Ram
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post returnable on 15.4.2019.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

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