Citation : 2019 Latest Caselaw 1444 ALL
Judgement Date : 15 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- MATTERS UNDER ARTICLE 227 No. - 1708 of 2019 Petitioner :- Smt. Anjali Dixit Respondent :- Principle Judge Family Court Kanpur Nagar And Another Counsel for Petitioner :- Rinki Gupta Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue notice to respondents by speed / registered post returnable on 22.4.2019.
Steps be taken immediately.
Order Date :- 15.3.2019
Mukesh
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