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Smt. Somara Devi vs Learned Civil Judge (J.D.) / Fast ...
2019 Latest Caselaw 1440 ALL

Citation : 2019 Latest Caselaw 1440 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Smt. Somara Devi vs Learned Civil Judge (J.D.) / Fast ... on 15 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1715 of 2019
 

 
Petitioner :- Smt. Somara Devi
 
Respondent :- Learned Civil Judge (J.D.) / Fast Track Court Varanasi And 5 Others
 
Counsel for Petitioner :- Alok Kumar Srivastava,Abhishek Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post returnable on 22.4.2019.

Call for record of Court below

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

 

 

 
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