Shesh Narain Gupta And Another vs Civil Judge (J.D.) City Kanpur ...
2019 Latest Caselaw 1439 ALL

Citation : 2019 Latest Caselaw 1439 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Shesh Narain Gupta And Another vs Civil Judge (J.D.) City Kanpur ... on 15 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1886 of 2019
 

 
Petitioner :- Shesh Narain Gupta And Another
 
Respondent :- Civil Judge (J.D.) City Kanpur Nagar And 10 Others
 
Counsel for Petitioner :- Ishan Shishu,Raj Kumar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed put up as fresh on 1 April 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 15.3.2019

skv

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