M/S Leera Enterprises vs State Of U.P. And 14 Others
2019 Latest Caselaw 1438 ALL

Citation : 2019 Latest Caselaw 1438 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

M/S Leera Enterprises vs State Of U.P. And 14 Others on 15 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1887 of 2019
 

 
Petitioner :- M/S Leera Enterprises
 
Respondent :- State Of U.P. And 14 Others
 
Counsel for Petitioner :- Ram Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Issue notice to unrepresented respondents fixing a date in the fourth week of April, 2019.

Steps shall be taken within two weeks by registered post.

Counter affidavit, if any, be filed by the next date.

(Manoj Kumar Gupta, J.)

Order Date :- 15.3.2019

skv

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