Sukkhu Lal Jaiswal vs Heera Lal (Deceased) And 5 Others
2019 Latest Caselaw 1435 ALL

Citation : 2019 Latest Caselaw 1435 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Sukkhu Lal Jaiswal vs Heera Lal (Deceased) And 5 Others on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1916 of 2019
 

 
Petitioner :- Sukkhu Lal Jaiswal
 
Respondent :- Heera Lal (Deceased) And 5 Others
 
Counsel for Petitioner :- Anand Prakash Srivastava
 
Counsel for Respondent :- Udai Chandani
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State shall file its reply on or before 14.4.2019.

List on 16.4.2019.

Order Date :- 15.3.2019

Mukesh

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