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Bachchan Singh vs Rajesh Kumar And 3 Others
2019 Latest Caselaw 1434 ALL

Citation : 2019 Latest Caselaw 1434 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Bachchan Singh vs Rajesh Kumar And 3 Others on 15 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1918 of 2019
 

 
Petitioner :- Bachchan Singh
 
Respondent :- Rajesh Kumar And 3 Others
 
Counsel for Petitioner :- Bipin Lal Srivastava,Sri S.K. Varma (Senior Advocate)
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Bipin Lal Srivastava, learned counsel for petitioner.

Issue notice to respondents by speed / registered post returnable on 14.4.2019.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

 

 

 
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