Shiv Kumar vs Civil Judge (J.D.) City Jaunpur ...
2019 Latest Caselaw 1426 ALL

Citation : 2019 Latest Caselaw 1426 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Shiv Kumar vs Civil Judge (J.D.) City Jaunpur ... on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1944 of 2019
 

 
Petitioner :- Shiv Kumar
 
Respondent :- Civil Judge (J.D.) City Jaunpur And 6 Others
 
Counsel for Petitioner :- Rajnath Ydav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

After I had dictated the order in open Court, the learned Counsel for petitioner feels sorry.

Issue notice to the respondent by speed post returnable on 22.4.2019.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

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