Citation : 2019 Latest Caselaw 1424 ALL
Judgement Date : 15 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- MATTERS UNDER ARTICLE 227 No. - 1949 of 2019 Petitioner :- Smt. Vidhya Devi And Another Respondent :- Additional Civil Judge (Senior Division) Court No.6 Agra And 3 Others Counsel for Petitioner :- Madhav Jain Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue notice to the private respondents by speed / registered post returnable on 22.4.2019.
Steps be taken immediately.
Order Date :- 15.3.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!