Sher Singh And Another vs Civil Judge (Junior ...
2019 Latest Caselaw 1423 ALL

Citation : 2019 Latest Caselaw 1423 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Sher Singh And Another vs Civil Judge (Junior ... on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1951 of 2019
 

 
Petitioner :- Sher Singh And Another
 
Respondent :- Civil Judge (Junior Division)/F.T.C. Agra And 10 Others
 
Counsel for Petitioner :- Shailesh Singh Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the private respondents by speed / registered post returnable on 22.4.2019.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

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