Santosh Kumar vs State Of U.P. And 5 Others
2019 Latest Caselaw 1412 ALL

Citation : 2019 Latest Caselaw 1412 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Santosh Kumar vs State Of U.P. And 5 Others on 15 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 9864 of 2019
 

 
Applicant :- Santosh Kumar
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- Ved Prakash Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

List after two weeks before appropriate bench. In the meantime, learned A.G.A. may seek instructions.

Order Date :- 15.3.2019

Masarrat

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