Gyanendra vs D.D.C. And Others
2019 Latest Caselaw 1408 ALL

Citation : 2019 Latest Caselaw 1408 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Gyanendra vs D.D.C. And Others on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3885 of 1988
 

 
Petitioner :- Gyanendra
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- H.S.Sahai,M.R.Mishra,P.L.Mishra,U S Sahai,Vishwa Karma
 
Counsel for Respondent :- C.S.C.,A.K.Srivastava,Dr.L.P.Misra
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner prays for and is granted one week's further time to file rejoinder affidavit.

List after two weeks.

Order Date :- 15.3.2019

Satyam

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