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Ram Prasad And 2 Others vs Man Mohan And 14 Others
2019 Latest Caselaw 1406 ALL

Citation : 2019 Latest Caselaw 1406 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Ram Prasad And 2 Others vs Man Mohan And 14 Others on 15 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2885 of 1986
 

 
Petitioner :- Ram Prasad And 2 Others
 
Respondent :- Man Mohan And 14 Others
 
Counsel for Petitioner :- Hargur Charan,D.N.Tripathi,Mushtaq Ahmad Siddiqui
 
Counsel for Respondent :- C.S.C.,Amit Mishra,Ashok Kr. Tripathi,Awadesh Kumar Srivastava,Rakesh Kumar Srivastava,S K Mehrotra,S.K. Upadhayaya
 

 
Hon'ble Salil Kumar Rai,J.

List again in the next cause list.

Order Date :- 15.3.2019

Satyam

 

 

 
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