Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shyam Sunder And Others vs D.D.C. And Others
2019 Latest Caselaw 1400 ALL

Citation : 2019 Latest Caselaw 1400 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Shyam Sunder And Others vs D.D.C. And Others on 15 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2963 of 1983
 

 
Petitioner :- Shyam Sunder And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Dr.L.P.Misra,Brij Raj Tripathi,Rajieu Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Vidya Prasad Nagaur
 

 
Hon'ble Salil Kumar Rai,J.

It has been stated by the counsel for the petitioners that in the present case, an impleadment application was filed by one Smt. Kishori Devi. The said impleadment application is not on record.

Office to submit a report regarding the aforesaid application by the next date of listing.

Order Date :- 15.3.2019

Satyam

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter