Ram Bharosey vs A.D.C. & Others
2019 Latest Caselaw 1395 ALL

Citation : 2019 Latest Caselaw 1395 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Ram Bharosey vs A.D.C. & Others on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 6464 of 1983
 

 
Petitioner :- Ram Bharosey
 
Respondent :- A.D.C. & Others
 
Counsel for Petitioner :- D.K.Trivadi,R.K.Sharma
 
Counsel for Respondent :- C.S.C.,Janardan Prasad
 

 
Hon'ble Salil Kumar Rai,J.

Sri D.K. Trivadi, counsel for the petitioner was elevated as a Judge of this Court and the other counsel Sri R.K. Sharma is reported to have died.

Issue card notice to the petitioner to engage another counsel.

Order Date :- 15.3.2019

Satyam

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