Ram Achhabar vs Deputy Director Of ...
2019 Latest Caselaw 1394 ALL

Citation : 2019 Latest Caselaw 1394 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Ram Achhabar vs Deputy Director Of ... on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 800 of 1983
 

 
Petitioner :- Ram Achhabar
 
Respondent :- Deputy Director Of Conosolidation And Others
 
Counsel for Petitioner :- J.P.Srivastava,D C Mukherjee,Mohamad Afzal,Ravi Nath Tilhari,S.C.Sitapuri
 
Counsel for Respondent :- C.S.C.,G.S.Sikarwar,H.N.Tilhari
 

 
Hon'ble Salil Kumar Rai,J.

List in the second week of April, 2019.

Order Date :- 15.3.2019

Satyam

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