Punai And Ors vs Ram Charan And Ors
2019 Latest Caselaw 1391 ALL

Citation : 2019 Latest Caselaw 1391 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Punai And Ors vs Ram Charan And Ors on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4787 of 1981
 

 
Petitioner :- Punai And Ors
 
Respondent :- Ram Charan And Ors
 
Counsel for Petitioner :- A.K. Verma,C.B. Chaudhary,Gopal Krishna Pathak,H. G. Khan,Jitendra Mishra,R.P.Lal,S.C.Misra,Satya Prakash,Shikhar Srivastava
 
Counsel for Respondent :- S.M. Aizaz,C.S.C,C.S.C.,R.D. Pal,R.D. Tiwari,Rajesh Kumar
 

 
Hon'ble Salil Kumar Rai,J.

List in the first week of April, 2019.

Order Date :- 15.3.2019

Satyam

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