Kailash Nath Pandey vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 1388 ALL

Citation : 2019 Latest Caselaw 1388 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Kailash Nath Pandey vs Deputy Director Of Consolidation ... on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5545 of 1981
 

 
Petitioner :- Kailash Nath Pandey
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- P.C.Agarwal,B.K. Singh
 
Counsel for Respondent :- C.S.C.,H.S.Sahai,U.S. Sahai
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner prays for and is granted two weeks' further time to file appropriate substitution application as previously permitted by this Court vide its order dated 8.3.2019.

List after two weeks.

Order Date :- 15.3.2019

Satyam

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