Pushpendra Kumar Jain And 2 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 1386 ALL

Citation : 2019 Latest Caselaw 1386 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Pushpendra Kumar Jain And 2 Others vs State Of U.P. And 3 Others on 15 March, 2019

Bench: Karuna Nand Bajpayee, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 65
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7267 of 2019
 

 
Petitioner :- Pushpendra Kumar Jain And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Yogesh Kumar Srivastava,Noor Muhammad
 
Counsel for Respondent :- G.A.,Rishabh Agarwal
 

 
Hon'ble Karuna Nand Bajpayee,J.

Hon'ble Ifaqat Ali Khan,J.

Shri Deepak Tiwari, Advocate holding brief of learned counsel for petitioners, Shri Rishabh Agarwal, learned counsel for respondent no.4 and learned A.G.A. are present.

Submission of counsel for petitioners is that the negotiations are going on and the parties intend to settle the matter amicably and in this regard they may be given some further time.

As prayed, put up as fresh after two weeks.

Order Date :- 15.3.2019

M. Kumar

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