Alijaan vs State Of U.P.
2019 Latest Caselaw 1385 ALL

Citation : 2019 Latest Caselaw 1385 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Alijaan vs State Of U.P. on 15 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 216 of 2019
 

 
Revisionist :- Alijaan
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Arshad Ullah
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

This criminal revision is reported to be filed beyond time by 982 days.

Learned A.G.A. prays for and is granted 3 weeks' time to file counter affidavit on delay condonation application U/s 5 of Limitation Act.

List thereafter before appropriate bench.

The matter shall not be treated as tied up or part heard to this bench.

Order Date :- 15.3.2019

Masarrat

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