Rajani Awasthi & Another vs Managing Director (Karmik) U.P. ...
2019 Latest Caselaw 1376 ALL

Citation : 2019 Latest Caselaw 1376 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Rajani Awasthi & Another vs Managing Director (Karmik) U.P. ... on 15 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3173 of 2019
 
Petitioner :- Rajani Awasthi & Another
 
Respondent :- Managing Director (Karmik) U.P. State Industrial Development
 
Counsel for Petitioner :- Chetan Dungrakoti,Arvind Kumar Sinha
 
Counsel for Respondent :- Sanjeev Sinha,Yatindra Pathak
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Yatindra Pathak, learned counsel for the opposite parties is reported to be unwell today, therefore, the case is adjourned for today.

List this petition in the week commencing 08.04.2019 as fresh.

Order Date :- 15.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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