Abdul Moien & Ors. vs Managing Director, U.P.S.R.T.C & ...
2019 Latest Caselaw 1371 ALL

Citation : 2019 Latest Caselaw 1371 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Abdul Moien & Ors. vs Managing Director, U.P.S.R.T.C & ... on 15 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 35685 of 2018
 
Petitioner :- Abdul Moien & Ors.
 
Respondent :- Managing Director, U.P.S.R.T.C & Ors.
 
Counsel for Petitioner :- Alam Singh,Gopal Singh Bisht [G.S.Bi
 
Counsel for Respondent :- Ratnesh Chandra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Ratnesh Chandra, learned counsel for the opposite parties is reported to be unwell today, therefore, the case is adjourned for today.

List this case in the week commencing 08.04.2019 as fresh.

Order Date :- 15.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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