Smt. Ram Kishori vs Smt. Munni Devi And 4 Others
2019 Latest Caselaw 1365 ALL

Citation : 2019 Latest Caselaw 1365 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Smt. Ram Kishori vs Smt. Munni Devi And 4 Others on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1919 of 2019
 

 
Petitioner :- Smt. Ram Kishori
 
Respondent :- Smt. Munni Devi And 4 Others
 
Counsel for Petitioner :- Bhartendu Pathak
 
Counsel for Respondent :- Pradeep Kumar Tripathi,Alok Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counsel for the petitioner prays for and is granted time to file supplementary affidavit. Reply if any may be filed by the respondent on or before 8.4.2019 and a copy of same be given to the learned counsel for petitioner.

List on 16.4.2019.

Order Date :- 15.3.2019

Mukesh

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