Citation : 2019 Latest Caselaw 1364 ALL
Judgement Date : 15 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- MATTERS UNDER ARTICLE 227 No. - 1952 of 2019 Petitioner :- Dinesh Kumar Respondent :- Smt. Neha Gupta And 2 Others Counsel for Petitioner :- Mustaqeem Ahmad Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue notice to respondents by speed / registered post returnable on 22.4.2019.
Steps be taken immediately.
Order Date :- 15.3.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!