Citation : 2019 Latest Caselaw 1350 ALL
Judgement Date : 15 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- REVIEW PETITION No. - 104 of 1984 Petitioner :- Smt. Bhagwan Deyee Respondent :- D.D.C., Sultanpur & Ors. Counsel for Petitioner :- H.S. Sahai,S.P. Srivastava Counsel for Respondent :- A.S. Chaudhary,P.V.Chaudhary,S.A. Siddiqui Hon'ble Salil Kumar Rai,J.
List in the first week of April, 2019 showing the names of Sri I.D. Shukla and Sri S.K. Mehrotra as counsel for the respondents.
Order Date :- 15.3.2019
Satyam
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