Monu Kumar vs Smt. Sony
2019 Latest Caselaw 1348 ALL

Citation : 2019 Latest Caselaw 1348 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Monu Kumar vs Smt. Sony on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1703 of 2019
 

 
Petitioner :- Monu Kumar
 
Respondent :- Smt. Sony
 
Counsel for Petitioner :- Rajiv Sisodia,Dhirendra Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call in revised. None present.

List on 15.4.2019.

Meanwhile, issue notice to respondent by speed / registered post.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

Download the LatestLaws.com Mobile App