Bir Sigh vs State Of U.P. And Another
2019 Latest Caselaw 1341 ALL

Citation : 2019 Latest Caselaw 1341 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Bir Sigh vs State Of U.P. And Another on 15 March, 2019

Bench: Virendra Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 62
 
Case :- APPLICATION U/S 482 No. - 14004 of 2005
 
Applicant :- Bir Sigh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- V.P. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Dr.G.S.D.Misra,Jitendra Singh
 

 
Hon'ble Virendra Kumar Srivastava,J.

Case called out in the revised list. Dr. G.S.D. Misra, learned counsel for the opposite party No.2 has sent illness slip. Learned counsel for applicant is not present.Learned A.G.A for the State is present.

This application is pending since last 13 years.

This case is passed over for the day.

List this case in the next cause list.

It is made clear that no further time shall be given to the parties.

Order Date :- 15.3.2019

G.S

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