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Naresh Kumar Kashyap vs Sri Mahendra (Dead) And 3 Others
2019 Latest Caselaw 1307 ALL

Citation : 2019 Latest Caselaw 1307 ALL
Judgement Date : 14 March, 2019

Allahabad High Court
Naresh Kumar Kashyap vs Sri Mahendra (Dead) And 3 Others on 14 March, 2019
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1277 of 2019
 

 
Petitioner :- Naresh Kumar Kashyap
 
Respondent :- Sri Mahendra (Dead) And 3 Others
 
Counsel for Petitioner :- V.P. Singh Kashyap
 
Counsel for Respondent :- Shahnawaz Akhtar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Sri Shahnawaz Akhtar learned counsel for the respondent is present.

Sri Suarabh Singh holding brief of V.P. Singh Kashyap learned counsel for the petitioner at the outset submits that the petitioner does not want to press the present petition.

In view of the above, the present petition is dismissed as not pressed.

Order Date :- 14.3.2019

Himanshu

 

 

 
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