Deepak Dogra vs State Of U.P.
2019 Latest Caselaw 1300 ALL

Citation : 2019 Latest Caselaw 1300 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Deepak Dogra vs State Of U.P. on 14 March, 2019

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19819 of 2018
 

 
Applicant :- Deepak Dogra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Bhan Dubey,Anil Kumar Dubey,Jitendra Singh
 
Counsel for Opposite Party :- G.A.,Ram Neta Singh
 

 
Hon'ble Aniruddha Singh,J.

Rejoinder affidavit filed today is taken on record.

On the request of learned counsel for the applicant, list in week commencing 6.5.2019.

Order Date :- 14.3.2019

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