Shailendra vs State Of U.P.
2019 Latest Caselaw 1299 ALL

Citation : 2019 Latest Caselaw 1299 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Shailendra vs State Of U.P. on 14 March, 2019

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35719 of 2017
 

 
Applicant :- Shailendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishna Raj Singh Jadaun,Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.,Rohit Shukla
 

 
Hon'ble Aniruddha Singh,J.

Counter affidavit filed today is taken on record.

On the request of learned counsel for the applicant, list in week commencing 8.4.2019. In the meantime, rejoinder affidavit may be filed.

Order Date :- 14.3.2019

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