Mehndi Hasan vs Ramzan And Others
2019 Latest Caselaw 1293 ALL

Citation : 2019 Latest Caselaw 1293 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Mehndi Hasan vs Ramzan And Others on 14 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 6163 of 1982
 

 
Petitioner :- Mehndi Hasan
 
Respondent :- Ramzan And Others
 
Counsel for Petitioner :- Harguru Charan,Jai Pal Singh
 
Counsel for Respondent :- T N Gupta,Ashok Kumar Maurya,S.P.Maurya
 

 
Hon'ble Salil Kumar Rai,J.

List in the week commencing 29th April, 2019.

Order Date :- 14.3.2019

Satyam

Download the LatestLaws.com Mobile App