Anari Devi vs U.P.State Electricy Board
2019 Latest Caselaw 1284 ALL

Citation : 2019 Latest Caselaw 1284 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Anari Devi vs U.P.State Electricy Board on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 867 of 1983
 

 
Appellant :- Anari Devi
 
Respondent :- U.P.State Electricy Board
 
Counsel for Appellant :- A.L.Jaiswal
 
Counsel for Respondent :- Rakesh Bahadur,Arvind Kumar,V.P.Varshney
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rakesh Bahadur-Advocate has sought adjournment on the ground of illness.

List on 27.3.2019 showing the name of Sri Sharve Singh as counsel for appellant.

Order Date :- 14.3.2019

Mukesh

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