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Dr.Rakeshwar Singh vs State Of U.P.Through Prin Secy ...
2019 Latest Caselaw 1279 ALL

Citation : 2019 Latest Caselaw 1279 ALL
Judgement Date : 14 March, 2019

Allahabad High Court
Dr.Rakeshwar Singh vs State Of U.P.Through Prin Secy ... on 14 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1470 of 2005
 
Petitioner :- Dr.Rakeshwar Singh
 
Respondent :- State Of U.P.Through Prin Secy Secondery Eduation
 
Counsel for Petitioner :- Anil Srivastava,D.K.Mishra
 
Counsel for Respondent :- C.S.C,Anupam Kumar,Devesh Singh,Devesh Srivastava,Girish Chandra Verma,Ramesh Pandey,S C Shukla,Sanjai Srivastava,Sudhanshu Chauhan,V.R.Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

On the joint request of learned counsel for the parties, list/ put up this case on 25.03.2019 in the additional cause list.

On the said date, Mr. G.C. Verma, learned counsel shall address the Court on behalf of the private respondents.

The case shall be taken up at 12:00 Noon.

Order Date :- 14.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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