Hari Lal And Others vs Assistatn Director Of ...
2019 Latest Caselaw 1275 ALL

Citation : 2019 Latest Caselaw 1275 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Hari Lal And Others vs Assistatn Director Of ... on 14 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5242 of 1981
 

 
Petitioner :- Hari Lal And Others
 
Respondent :- Assistatn Director Of Consolidation Sultanpur
 
Counsel for Petitioner :- S.P. Shukla,Anurag Tripathi,Harsh Deo Srivastava,S.P.Shukla
 
Counsel for Respondent :- A.S. Chaudhary,A.S.Choudhary,C.S.C.,S.S. Gupta
 

 
Hon'ble Salil Kumar Rai,J.

Steps have been taken.

Office to proceed.

Order Date :- 14.3.2019

Satyam

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