Ganga Prasad vs National Insurance Co Ltd. And ...
2019 Latest Caselaw 1274 ALL

Citation : 2019 Latest Caselaw 1274 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Ganga Prasad vs National Insurance Co Ltd. And ... on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 240 of 2004
 

 
Appellant :- Ganga Prasad
 
Respondent :- National Insurance Co Ltd. And Others
 
Counsel for Appellant :- Sharve Singh,A.L.Jaiswal
 
Counsel for Respondent :- A.K.Gupta,Anant Kumar Tiwari,M.K.Nigam,N.P.Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below.

List on 29.4.2019.

Order Date :- 14.3.2019

Mukesh

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