U.I.I.C. vs R.R.L. Sharma
2019 Latest Caselaw 1271 ALL

Citation : 2019 Latest Caselaw 1271 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

U.I.I.C. vs R.R.L. Sharma on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 291 of 1991
 

 
Appellant :- U.I.I.C.
 
Respondent :- R.R.L. Sharma
 
Counsel for Appellant :-Nagendra Kumar Srivastava
 
Counsel for Respondent :- D.K. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As the question is about limited liability whether after coming into force of the new Act whether the liability automatically will get extended is a question to be decided.

As a last chance to counsel for respondent who has absented himself continuously, list on 27.3.2019

Order Date :- 14.3.2019

Mukesh

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